Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(1)(d) in The Oil Mines Regulations, 2017

(d)all underground pipes and their components are protected against corrosion using suitable external anti-corrosion coating or painting and cathodic protection and all above ground pipes and their components are protected against corrosion by providing suitable anti-corrosion coating;