Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 426(1)] [Section 426] [Entire Act] State of Nagaland - Subsection Section 426(1)(b) in Nagaland Municipal Act, 2001 (b)Cause conveyances, clothing and other articles brought for dis-infections to be disinfected either free of charge or on payment of such charges, as it may fix.