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[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(3)(iv) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(iv)The Schedules to the Indian Electricity Act, 1910 (No. 9 of 1910) shall be applicable only with reference to the provisions in this Act wherein the applications of the Schedules are specified and not otherwise.