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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(k) in Tamil Nadu Marine Fishing Regulation Act, 1983

(k)"specified area" means such area in the sea along the whole or part of the coast line of the State, but not beyond territorial waters as may be specified by the Government by notification, from time to time;