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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(2)(k) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(k)to advice the State Government in respect of grant of charter to any paramedical institutions and Universities imparting paramedical education;