Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188] [Entire Act] State of Uttar Pradesh - Subsection Section 188(2) in U.P. Revenue Code, 2006 (2)Where no bid is offered upto the amount for which the sale has been ordered, the Collector may order for bid upto the amount of such arrears.
