Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Madhya Pradesh - Subsection Section 42(1) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000 (1)the Government may, subject to the condition of previous publication by notification in the Official Gazette make rules to carry out the provisions of this Act.
