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[Cites 0, Cited by 0] [Section 50(4)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(4)(iii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(iii)level of data integrity maintained by the State Adoption Resource Agency among the Specialized Adoption Agencies through the District Child Protection Units concerned;