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[Cites 0, Cited by 0] [Section 51(14)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(14)(c) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(c)indicate the basis on which each asset and liability was valued, and mention specifically any change in the manner in which such valuation was done in the financial year under examination and its effect on surplus or deficit;