Section 2(h) in The U.P. Secondary Education Services Selection Board Act, 1982
(h)[* * *] [Deleted by U.P. Act No. 15 of 1995 (w.e.f. 28.12.1995).](hh)[ 'other backward classes of citizens' means the backward classes of citizens specified in Schedule I of the Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and other Backward Classes) Act, 1994; [Inserted by U.P. Act No. 15 of 1995 (w.e.f. 28.12.1995).]
