Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 8 in Executive Instructions Relating to Opium 8. Issue of opium to licensee or permit holder or their authorised agents. - Opium is to be issued from the Government treasury to the licensee or permit-holder himself or to his duly authorised agent,and to no other person.
