Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Odisha - Subsection Section 83(o) in The Orissa Grama Panchayats Act, 1964 (o)any other tax, toll, fee or rate, as may be decided by the Grama Panchayat subject to the approval of the State Government.
