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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Andhra Pradesh - Subsection

Section 62(1)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(b)complete and certify the return of election in Form-XXVIII and send copies thereof to the State Election Commission, Election Authority and District Election Authority.