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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(3)(ii) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

(ii)unable to liquidate his debts within a reasonable time if it appears, having regard to his personal resources and unavoidable current expenses, that he shall not cease to be in debt within a period of two years.