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Gauhati High Court

The Comptroller And Auditor General Of ... vs C Chandra Kumar on 18 November, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                   Page No.# 1/4

GAHC010131712025




                                                            undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1988/2025

         THE COMPTROLLER AND AUDITOR GENERAL OF INDIA
         DEEN DAYAL UPADHAYA MARG, NEW DELHI- 110 124



         VERSUS

         C CHANDRA KUMAR
         S/O LT. C. CHEILATHURAI, RESIDENT OF HOUSE NO. 2-71/A,
         THATTANVILAI, PO NORTH SOORANKUDY, DIST KANYAKUMARI, TAMIL
         NADU, 629501

         2:THE UNION OF INDIA
          REPRESENTED BY ITS SECRETARY
          MINISTRY OF ROAD TRANSPORT AND HIGHWAY
         TRANSPORT BHAWAN
          NO. 1
          PARLIAMENT STREET
          NEW DELHI-110001.

         3:THE DIRECTOR GENERAL BORDER ROADS
          SEEMA SADAK BHAWAN RING ROAD DELHI CANTT
          NEW DELHI-110010

         4:SECRETARY
          BORDER ROADS DEVELOPMENT BOARD
          B WING 4TH FLOOR
          SENA BHAWAN
          NEW DELHI- 110011

         5:SECRETARY

          DOPT
          NORTH BLOCK
                                                                Page No.# 2/4

             PMO NEW DELHI-110001

            6:THE CHAIRMAN
             UPSC
             DHOLPUR HOUSE
             SHAJAHAN ROAD
             NEW DELHI- 110069

            7:THE COMPTROLLER AND AUDITOR GENERAL OF INDIA (CANDAG
             DEEN DAYAL UPATHYAY MARG
             NEW DELHI- 110124.

            8:THE CHIEF ENGINEER
             PROJECT UDAYAK (GREF)
             CE (P) UDAYAK
             C/O- 99 APO
             PIN931715.

            9:THE COMMANDAR
             48 BRTF (GREF)
             C/O99 APO
             PIN- 930048

            10:THE OFFICER COMMANDING
             1444 BCC (GREF)
             C/O 99 AP

Advocate for the Petitioner   : MR. R K TALUKDAR,

Advocate for the Respondent : MR. I H SAIKIA,




             Linked Case : Review.Pet./4/2025

            C CHANDRA KUMAR
            S/O LT. C. CHEILATHURAI
            RESIDENT OF HOUSE NO. 2-71/A
            THATTANVILAI
            PO NORTH SOORANKUDY
            DIST KANYAKUMARI
            TAMIL NADU
            629501
                                                                  Page No.# 3/4

VERSUS

THE UNION OF INDIA AND 8 ORS
REPRESENTED BY ITS SECRETARY
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN NO. 1
PARLIAMENT STREET
NEW DELHI 110001

2:THE DIRECTOR GENERAL
BORDER ROADS SEEMA SADAK BHAWAN
 RING ROAD DELHI CANTT. NEW DELHI 110010

3:THE SECRETARY
BORDER ROADS DEVELOPMENT BOARD
B WING
4TH FLOOR
SENA BHAWAN
NEW DELHI 110011

4:THE SECRETARY
DOPT. NORTH BLOCK
PMO NEW DELHI 110001.

5:THE CHAIRMAN
UPSC DHOLPUR HOUSE SHAJAHAN ROAD NEW DELHI 110069

6:THE COMPTROLLER AND AUDITOR GENERAL OF INDIA ( C AND AG)
DEEN DAYAL UPADHAYAY MARG
NEW DELHI 110124

7:THE CHIEF ENGINEER
PROJECT UDAYAK (GREF) CE (P) UPAYAK
C/O 99 APO
931715

 8:THE COMMANDANT
48 BRTF(GREF) C/O 99 APO
 930048

 9:THE OFFICER COMMANDING
1444 BCCC (GREF) C/O 99 APO
 931444
 ------------
Advocate for : MR. I H SAIKIA
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 8 ORS
                                                                       Page No.# 4/4


                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

18.11.2025 Heard Mr. I.H. Saikia, learned counsel for the review petitioner. Also heard Mr. R.K.D. Choudhury, learned DSGI for the respondents.

Matter be listed again on 20.11.2025.

JUDGE Comparing Assistant