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State of Madhya Pradesh - Section

Section 5 in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

5. Money value for which coupon books will be available.

- [(1)] [Substituted by Notification No. 532-XXI-A (P.A.), dated 23-1-1986.] The Coupons shall be available in book, each coupons books shall contain the Money Value Coupons as under:-
(1) [ [Substituted by M.P. Notification No. 2389-One(2)-63-XLVIII-2001 (P.A.), dated 24-12-2001.] 12 coupons of Rs. 100 each Rs. 1200
  08 coupons of Rs. 50 each Rs. 400
  12 coupons of Rs. 20 each Rs. 240
  08 coupons of Rs. 10 each Rs. 80
  12 coupons of Rs. 5 each Rs. 60
  20 coupons of Rs. 1 each Rs. 20
    Total: Rs. 2000.00]
(2) 8 coupons of Rs. 25 each Rs. 200
  12 coupons of Rs. 10 each Rs. 120
  20 coupons of Rs. 5 each Rs. 100
  80 coupons of Rs. 1 each Rs. 80
    Total Rs. 500
(3) 4 coupons of Rs. 25 each Rs. 100
  4 coupons of Rs. 10 each Rs. 40
  4 coupons of Rs.5 each Rs. 20
  40 coupons of Rs. 1 each Rs. 40
    Total Rs. 200.00    
(4) 4 coupons of Rs. 10 each Rs. 40
  8 coupons of Rs. 5 each Rs. 40
  20 coupons of Rs. 1 each Rs. 20
    Total Rs. 100.00]
(2)Each coupon book will be numbered with the book number, and each coupon therein with the book number and coupon number in serial order.