Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 6] [Entire Act] Union of India - Subsection Section 6(2) in The Foreign Trade (Development and Regulation) Act, 1992 (2)The Director General shall advise the Central Government in the formulation of the foreign trade policy and shall be responsible for carrying out that policy.
