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[Cites 0, Cited by 0] [Section 20(8)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(8)(b) in The Representation Of The People Act, 1950

(b)being a member of a force to which the provisions of the Army Act, 1950 (46 of 1950), have been made applicable whether with or without modifications; or