Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(i) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 (i)[* * * * * * *] [[clause (i) deleted by Maharashtra 14 of 2003 Section 2(c), (w.e.f. 3-3-2003).
