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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(iii) in The Orissa Press Accreditation (Constitution of the Orissa Press Accreditation Committee and Grant of Accreditation) Rules, 1994

(iii)A news photo agency should have a minimum of six paying subscribers and a minimum annual subscription income of Rs. 30,000/- and Television Organisation Rs. 50,000/- from media Organisation as certified by an established firm of Chartered Accountant.