Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Entire Act] Union of India - Section Section 256 in The Cantonments Act, 2006 256. Maintenance of roads .-(1) All roads in the civil area of a cantonment shall be maintained by the Board. (2)All roads outside the civil area as have been vested in the Board shall also be maintained by the Board.Streets
