Gujarat High Court
Ajitbhai Jerambhai Patel vs Deputy Executive Engineer on 11 March, 2020
Author: Vipul M. Pancholi
Bench: Vipul M. Pancholi
C/SCA/5190/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 5190 of 2020
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R/SPECIAL CIVIL APPLICATION NO. 5191 of 2020
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C/SCA/5190/2020 ORDER
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HASMUKHBHAI KARAMSHIBHAI PEDHADIYA
Versus
DEPUTY EXECUTIVE ENGINEER
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Appearance:
MR BHAVIN H ANADKAT(6009) for the Petitioner(s) No. 1
MR YOGEN N PANDYA(5766) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 11/03/2020
COMMON ORAL ORDER
Notice for final disposal returnable on 19.03.2020. Learned advocate for the petitioner to serve copies of the petitions to the learned Assistant Government Pleader.
Learned Assistant Government Pleader to take instructions in the matters.
(VIPUL M. PANCHOLI, J) piyush Page 2 of 2 Downloaded on : Fri Sep 10 14:05:52 IST 2021