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Supreme Court - Daily Orders

Dcm Shriram Ltd. vs Union Of India on 2 February, 2018

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.42                             COURT NO.3                 SECTION X

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS

                                Writ Petition(s)(Civil)     No(s).60/2018

     DCM SHRIRAM LTD.                                                    Petitioner(s)

                                                   VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)

     (WITH IA No.13155/2018-STAY APPLICATION)

     Date : 02-02-2018 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)               Mr.   Gopal Subramanium, Sr. Adv.
                                     Mr.   Sanjeev K. Kapoor, Adv.
                                     Mr.   Nawneet Vibhaw, Adv.
                                     Mr.   Pawan Bhushan, Adv.
                                     for   M/S. Khaitan & Co.

     For Respondent(s)               Ms.   Pinky Anand, ASG
                                     Mr.   W.A. Qadri, Adv.
                                     Mr.   Balendu Shekhar, Adv.
                                     Ms.   Snidha Mehra, Adv.
                                     Mr.   Zaid Ali, Adv.

                                     Mr. Vijay Panjwani, Adv.

                                     (As per appearance slip)

                         UPON hearing the counsel the Court made the following
                                                O R D E R

List the matter on Monday (5th February, 2018).



                         (SANJAY KUMAR-I)                       (KAILASH CHANDER)
                            AR-CUM-PS                             COURT MASTER


Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2018.02.03
01:02:52 IST
Reason: