Supreme Court - Daily Orders
Dcm Shriram Ltd. vs Union Of India on 2 February, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.42 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).60/2018
DCM SHRIRAM LTD. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(WITH IA No.13155/2018-STAY APPLICATION)
Date : 02-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Gopal Subramanium, Sr. Adv.
Mr. Sanjeev K. Kapoor, Adv.
Mr. Nawneet Vibhaw, Adv.
Mr. Pawan Bhushan, Adv.
for M/S. Khaitan & Co.
For Respondent(s) Ms. Pinky Anand, ASG
Mr. W.A. Qadri, Adv.
Mr. Balendu Shekhar, Adv.
Ms. Snidha Mehra, Adv.
Mr. Zaid Ali, Adv.
Mr. Vijay Panjwani, Adv.
(As per appearance slip)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on Monday (5th February, 2018).
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.02.03
01:02:52 IST
Reason: