Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Uttarakhand - Section Section 8 in The Uttarakhand Water Tax on Electricity Generation Act, 2012 8. Prohibition on installation of a Scheme. - No user shall install a Scheme requiring usage of water without adhering to the requirements of section 10.
