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State of Goa - Section

Section 7 in The Code of Criminal Procedure (Goa, Daman and Diu Amendment) Act, 1986

7.

-21-86/LA. - An Act to amend the Code of Criminal Procedure, 1973 in its application to the Union territory of Goa, Daman and Diu.Be it enacted by the Legislative Assembly of Goa, Daman and Diu in the Thirty-seventh Year of the Republic of India as follows:-