Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(1) in Punjab Gramin Bank (Employees') Pension Regulations, 2018

(1)The period of the preceding ten months for the purpose of average emoluments shall be reckoned from the date of retirement.