Punjab-Haryana High Court
Jarnail Singh And Another vs State Of Punjab And Others on 2 November, 2019
Author: Fateh Deep Singh
Bench: Fateh Deep Singh
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Criminal Misc. No. M-36823 of 2019 (O&M)
Date of decision : November 02, 2019
Jarnail Singh and another
....Petitioners
versus
State of Punjab and others
....Respondents
Coram: Hon'ble Mr. Justice Fateh Deep Singh
Present : Mr. Gursimran Singh, Advocate, for petitioners
Mr. Pawan Sharda, Sr. DAG Punjab for the State/
respondents with ASI Balbir Singh, PS Sadar, Tarn Taran
Fateh Deep Singh, J. (Oral)
For orders, see order of even date passed in CRM-M-
31386-2019, Sawinder Singh vs State of Punjab and others.
( Fateh Deep Singh ) November 02, 2019 Judge 'tiwana' Whether speaking/reasoned ? Yes/No Whether Reportable ? Yes/No 1 of 1 ::: Downloaded on - 22-12-2019 13:17:19 :::