Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 726] [Entire Act] Union of India - Section Section 12 in The Companies Act, 1956 (12)"debenture" includes debenture stock, bonds and any other securities of a company, whether constituting a charge on the assets of the company or not;
