Delhi High Court - Orders
Theme Engineering Services Pvt Ltd vs National Highways Authority Of India on 2 January, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16772/2023, CM APPL Nos. 67544/2023 & 67545/2023
THEME ENGINEERING SERVICES PVT LTD ..... Petitioner
Through: Mr. Jayant Mehta, Senior Advocate
with Ms. Nandadevi Deka, Mr. Rohan
Chandra and Mr. Savyasachi Rawat,
Advocates.
versus
NATIONAL HIGHWAYS AUTHORITY
OF INDIA ..... Respondent
Through: Ms. Madhu Sweta and Ms. Astha
Dhawan, Advocates.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 02.01.2024 (The proceeding has been conducted through Hybrid Mode)
1. List before the Roster Bench on 04.01.2024.
TUSHAR RAO GEDELA, J (VACATION JUDGE) RAVINDER DUDEJA, J (VACATION JUDGE) JANUARY 2, 2024/nd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/01/2024 at 21:41:37