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Delhi High Court - Orders

Theme Engineering Services Pvt Ltd vs National Highways Authority Of India on 2 January, 2024

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~2
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 16772/2023, CM APPL Nos. 67544/2023 & 67545/2023
                                                THEME ENGINEERING SERVICES PVT LTD ..... Petitioner
                                                             Through: Mr. Jayant Mehta, Senior Advocate
                                                                      with Ms. Nandadevi Deka, Mr. Rohan
                                                                      Chandra and Mr. Savyasachi Rawat,
                                                                      Advocates.

                                                                                      versus

                                                NATIONAL HIGHWAYS AUTHORITY
                                                OF INDIA                                ..... Respondent
                                                             Through: Ms. Madhu Sweta and Ms. Astha
                                                                        Dhawan, Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                             ORDER

% 02.01.2024 (The proceeding has been conducted through Hybrid Mode)

1. List before the Roster Bench on 04.01.2024.

TUSHAR RAO GEDELA, J (VACATION JUDGE) RAVINDER DUDEJA, J (VACATION JUDGE) JANUARY 2, 2024/nd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/01/2024 at 21:41:37