Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(e) in The State Financial Corporations (Amendment) Act, 2000 (e)receive such salary and allowances and be subject to other terms and conditions of service as the Board may, with the previous approval of the State Government, determine.";
