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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(2)(a) in The Delhi Sikh Gurdwaras Act, 1971

(a)the manner in which a declaration for the purpose of clause (n) of section 2 shall be made;
(aa)[ the manner and the criterion for deciding whether a candidate for election as a member of the Committee is able to read and write Gurmukhi; ] [Inserted by Act 46 of 1974, s.6. ]