Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 392(1)] [Section 392] [Entire Act] State of Telangana - Subsection Section 392(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955 (b)after the expiry of the period of one year specified in sub-section (2) of section 391,