Supreme Court - Daily Orders
Terminated Ecil Service Engineers ... vs Union Of India on 25 November, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.6 COURT NO.12 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1184/2019
TERMINATED ECIL SERVICE ENGINEERS ASSOCIATION Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 25-11-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Ms. Anitha Shenoy, Sr. Adv.
Mr. Amit Gour, Adv.
Mr. Purushottam Sharma Tripathi, AOR
Mr. Mukesh Kumar Singh, Adv.
Mr. Ravichandra Prakash, Adv.
Mr. Gurudatta Ankolekar, Adv.
Ms. Vani Vyas, Adv.
Mr. Rajiv Kumar, Adv.
Mr. Ikshit Singhal, Adv.
Ms. Sushma Singh, Adv.
Ms. Sanjana G. Thomas, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel appearing for the petitioner.
The writ petition is dismissed.
It is open for the petitioner to approach the jurisdictional High Court.
Signature Not Verified(GULSHAN KUMAR ARORA) Digitally signed by GULSHAN KUMAR ARORA (R.S. NARAYANAN) Date: 2019.11.28 COURT MASTER 16:57:33 IST Reason: COURT MASTER