Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(f) in The Indian Council Of World Affairs Act, 2001

(f)the salaries and allowances payable to the Director-General and other officers and employees of the Council under sub-section (6) of section 15;