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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(iii) in The Chhattarpur Farmers Market Bye-Laws, 2004

(iii)The Officer In-charge of Farmer's Market at Chhattarpur will fix the daily prices of all the commodities after consulting at least 5 farmers of the farmers market. The prices will be fixed by adding 20-25% over the wholesale prices prevailing at the Azadpur market yard. The prices so fixed will remain applicable for 24 hours or till the prices are fixed on the next day;