Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(2) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013 (2)The Fund shall vest in the Council and shall be under its control and shall be held by it in trust for the purposes of this Act.
