Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(2)(iii) in Bihar Agricultural and Rural Area Development Agency Act, 1978

(iii)the forms of the budget, the annual report and the annual financial statement shall be made available to the State Government;