Himachal Pradesh High Court
State Of H.P. & Others vs . Deepak Chandel on 13 October, 2022
Bench: Sabina, Sushil Kukreja
State of H.P. & Others Vs. Deepak Chandel CWP No. 1578 of 2018 .
13.10.2022 Present: Mr. Vikrant Chandel, Deputy Advocate General, for the petitioners.
Mr. Pankaj Thakur, Advocate, for the respondent.
Learned Deputy Advocate requests for an adjournment to enable him to produce the relevant record.
As requested, list after one week.
( Sabina ) Judge ( Sushil Kukreja ) October 13, 2022 Judge (ravinder) ::: Downloaded on - 13/10/2022 20:04:52 :::CIS