Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 58HHH in The M.P. Irrigation Act, 1931 58HHH. Finality of award. - Subject to the orders passed in appeal under Section 58-HH, the order made under Section 58-H shall be final.]
