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[Cites 0, Cited by 0] [Section 312] [Entire Act]

State of Chattisgarh - Subsection

Section 312(b) in The Chhattisgarh Municipalities Act, 1961

(b)admit, compromise or withdraw any claim made under this Act or under any rule or bye-law made thereunder, or under any other enactment for the time being in force; and