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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(ia) in The Citizenship Act, 1955

(ia)[ the procedure to be followed in compulsory registration of the citizens of India under sub-section (5) of section 14-A;] [Inserted by Act 6 of 2004, Section 15 (w.e.f. 3.12.2004).]