Gujarat High Court
Messrs K S Trading Co., Sole Proprietory ... vs Union Of India on 18 January, 2021
Author: Sonia Gokani
Bench: Sonia Gokani, Sangeeta K. Vishen
C/SCA/15387/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 15387 of 2020
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MESSRS K S TRADING CO., SOLE PROPRIETORY CONCERN OF
MERAJUDDIN S/O IMMAMUDDIN
Versus
UNION OF INDIA
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Appearance:
AMAL PARESH DAVE(8961) for the Petitioner(s) No. 1
MR PARESH M DAVE(260) for the Petitioner(s) No. 1
MR NIKUNT K RAVAL(5558) for the Respondent(s) No. 2,3
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 1
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CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
and
HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
Date : 18/01/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE SONIA GOKANI)
1. The present petition is preferred with the following prayers:
"(A) That Your Lordships may be pleased to issue a Writ of Mandamus or a Writ in the nature of Mandamus or any other appropriate writ, direction or order, directing Respondent No. 3 herein to allow clearance of old and used tyres imported by the Petitioner vide Bill of Entry No. 9340639 dated 27.10.2020 by assessing the Bill of Entry in accordance with the Customs Act, 1962;
(B) Pending hearing and final disposal of the present petition, Your Lordships may be pleased to direct the Respondents herein to forthwith permit assessment and clearance of the goods imported by the Petitioner under Bill of Entry No. 9340639 dated 27.10.2020;
(C) An ex-parte ad-interim relief in terms of para Page 1 of 2 Downloaded on : Thu Jan 21 23:10:09 IST 2021 C/SCA/15387/2020 ORDER 16(B) above may kindly be granted;
(D) Any other further relief as may be deemed fit in the facts and circumstances of the case may also please be granted."
2. At the outset, learned advocate Mr. Paresh Dave appearing for the petitioner has made a request for withdrawal of this petition as the cargo has been released by the authority concerned.
3. As the cause dose not survive, withdrawal of the petition is permitted.
4. Petition stands disposed of accordingly.
(SONIA GOKANI, J) (SANGEETA K. VISHEN,J) Bhoomi Page 2 of 2 Downloaded on : Thu Jan 21 23:10:09 IST 2021