Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 2(8)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(8)(i) in The Tamil Nadu Agricultural Lands Record Of Tenancy Rights Act, 1969

(i)"tenant" in respect of any area in the State (other than the Kanyakumari district)-