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[Cites 0, Cited by 2] [Entire Act]

State of Jharkhand - Section

Section 8 in The Jharkhand State Agricultural University Act, 2000

8. Authority of a University.

- The following shall be the authorities of a University, namely:-
(1)Board of Management,
(2)Senate,
(3)The Academic Council,
(4)The Board of Studies of different faculties, and
(5)Such other bodies of a University as may be declared by the Statutes to be the authorities of that University.