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[Cites 0, Cited by 0] [Section 29B(1)] [Section 29B] [Entire Act]

State of Rajasthan - Subsection

Section 29B(1)(iii) in The Rajasthan Higher Judicial Service Rules, 1969

(iii)the increase in pay of the junior officer is directly on account of application of the methods of pay fixation as laid down in these rules, and