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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(2)All other wards and expressions used in these rules but not otherwise defined herein, shall have the same meaning as respectively assigned to them in the Ordinance.