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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in The West Bengal District Planning Committee Act, 1994

(2)One-third of the total number of members, subject to a minimum of ten members, shall be a quorum for a meeting of the Committee :Provided that no quorum shall be necessary for an adjourned meeting.