Section 9 in Jammu and Kashmir Criminal Laws (Amendment) Act, 2013
9. Amendment of section 354, Act XII of 1989.
- In section 354 of the Penal Code for the words "shall be punished with imprisonment or either description for a term which may extend to two years, or with fine, or with both", the words "shall be punished with imprisonment of either description for a term which shall also be liable to fine" shall be substituted.
