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Bombay High Court

Indusind Bank Limited vs Jmd Pharma And 3 Ors on 28 January, 2019

                                      1                              Sr.No.9/28- 01-2019



             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

             EXECUTION APPLICATION NO. 1188 OF 2016
                                           IN
             ARBITRATION PROCEEDING IN RESPECT OF
                      LOAN ACCOUNT NO.706000000872


              Indusind Bank Ltd.                       .... Claimant
                               V/s.
               JMD Pharma & Ors.                       .... Respondents.

Ms.Ekta Pednekar,i/b. Sachin V.Masurkar, Advocate for Claimant.

Coram : M.D.Narvekar.

I/c.Commissioner for Taking Accounts Date : 28th January, 2019.

CALLED FOR DIRECTIONS :

As the Ld. I/c. Commissioner for Taking Accounts is busy in the Hon'ble High Court, this matter is adjourned to 18 th March, 2019.
28-01-2019 I/c. Commissioner for Taking Accounts ::: Uploaded on - 29/01/2019 ::: Downloaded on - 30/01/2019 01:21:43 :::