Bombay High Court
Indusind Bank Limited vs Jmd Pharma And 3 Ors on 28 January, 2019
1 Sr.No.9/28- 01-2019
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 1188 OF 2016
IN
ARBITRATION PROCEEDING IN RESPECT OF
LOAN ACCOUNT NO.706000000872
Indusind Bank Ltd. .... Claimant
V/s.
JMD Pharma & Ors. .... Respondents.
Ms.Ekta Pednekar,i/b. Sachin V.Masurkar, Advocate for Claimant.
Coram : M.D.Narvekar.
I/c.Commissioner for Taking Accounts Date : 28th January, 2019.
CALLED FOR DIRECTIONS :
As the Ld. I/c. Commissioner for Taking Accounts is busy in the Hon'ble High Court, this matter is adjourned to 18 th March, 2019.
28-01-2019 I/c. Commissioner for Taking Accounts ::: Uploaded on - 29/01/2019 ::: Downloaded on - 30/01/2019 01:21:43 :::