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State of Odisha - Section

Section 6 in The Orissa Cess Rules, 1963

6. Manner of distribution of cess to Grama Panchayats, Samitis and Parishads.

- The proportion in which the amount collected as cess is to be allotted for utilisation for the purposes of primary education, contribution to Grama Panchayats and Panchayat Samitis shall be fifty per cent, forty pet cent and ten per cent respectively.